Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

UT Ladakh - Subsection

Section 5(2)(g) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(g)the proprietary or other rights which are to vest in 2[theGovernment] in respect of the monument when any expenses areincurred by the Government in connection with the preservationof the monument ;