Section 2(2) in Cyberabad (Metropolitan Area) Police Act, 2004
(2)All words and expressions used in this Act and not defined, but defined in the [Hyderabad City Police Act, 1348 F. (Act IX of 1348 F)] [Adapted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] shall have the meanings respectively assigned to them in that Act.
