Section 3(1)(c) in The Intelligence Organisations (Restriction of Rights) Act, 1985

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Union of India - Subsection

Section 3(1)(c) in The Intelligence Organisations (Restriction of Rights) Act, 1985

(c)communicate with the press or publish or cause to be published any book, letter, pamphlet, poster or other document except with the prior permission of the head of the Intelligence Organisation; or

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Union of India - Subsection

Section 3(1)(c) in The Intelligence Organisations (Restriction of Rights) Act, 1985