Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 302] [Entire Act] State of Meghalaya - Subsection Section 302(xvi) in Meghalaya Municipal Act, 1973 (xvi)regulating the hours and manner of transport within the municipality of any specified articles of food or drink;
