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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(4)(e) in Assam Public Procurement Act, 2017

(e)procurement by a procuring entity under clause (b) to clause (e) of subsection (2) of section 3 from its subsidiary company or joint venture company in which such procuring entity has more than fifty percent share;