Gujarat High Court
Parulben Nareshbhai Rana vs Punjabhai Parsottamdas Rana (Died) on 2 May, 2019
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/3612/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 3612 of 2019
==========================================================
PARULBEN NARESHBHAI RANA
Versus
PUNJABHAI PARSOTTAMDAS RANA (DIED)
==========================================================
Appearance:
KAASH K THAKKAR(7332) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
MR RATHIN P RAVAL(5013) for the Respondent(s) No. 4
MS KIRTI S PATHAK(9966) for the Respondent(s) No. 6
RULE SERVED(64) for the Respondent(s) No. 3,5
UNSERVED EXPIRED (R)(69) for the Respondent(s) No. 2
==========================================================
CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 02/05/2019
ORAL ORDER
List for further consideration on 17.06.2019. In the meantime, if the petitioner prays for adjournment before the Tribunal, the same shall be considered.
Direct service is permitted.
(PARESH UPADHYAY, J) SALIM/457 Page 1 of 1 Downloaded on : Sun Jun 30 22:06:36 IST 2019