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[Cites 0, Cited by 1] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(5) in The Insecticides Act, 1968

(5)[In prescribing fees for the grant or renewal of licenses under this section, different fees may be prescribed for the sale or distribution of insecticides for purposes of domestic use and for other purposes.] [Inserted by Act 24 of 1977, Section 4 (w.e.f. 2.8.1977). ]