Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 24 in The Himachal Pradesh and Bilaspur (New State) Act, 1954 24. [Rules of procedure of the Legislative Assembly of the new State.] Rep. by the Adaptation of laws (No. 3) Order, 1956.
