Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(t) in The Rajasthan Tax on Professions, Trades, Callings and Employments Act, 2000

(t)"year" means the year commencing on 1st April and ending on 31st March.