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State of Goa - Section

Section 1 in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

1. Short title and commencement.

(1)These rules may be called the Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998.
(2)They shall come into force at once.