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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(1)An application for alterations of the registry of an Indian fishing boat shall be made in Form VI within one month of such alterations to the registrar of the port where the fishing boat is registered.