Section 30(4) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(4)Not less than [half] [Substituted by M.P Act No. 18 of 2007 (w.e.f. 4-7-2007).] of the total number of seats so reserved shall be reserved, for women belonging to the Scheduled Castes or, the ScheduledTribes or Other Backward Classes, as the case may be.
