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State of Tamilnadu - Section

Section 24 in Tamil Nadu Rinderpest Act, 1940

24. Arrest without warrant.

- Any Police Officer not below the rank of Sub-Inspector may, without an order from a Magistrate and without a warrant, arrest any person who has been concerned in an offence against any of the provisions of this Act relating to infective animals or to infected areas or places declared to be such under this Act.