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[Cites 0, Cited by 0] [Section 922] [Entire Act]

Bengal Presidency - Subsection

Section 922(iii) in Police Regulations, Bengal , 1943

(iii)The service book or roll of an officer who has been dismissed or removed from the service should not be returned. It should form a part of the record of the dismissal or removal, and be destroyed as laid down in Appendix XIII(4), against "File of proceedings."