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[Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(7)(c) in Telangana Pawn Brokers Act, 2002

(c)the power to search any person who has got out of or is about to get into or is in any place referred to in subsection (2) of this section, if the officer has reason to suspect that such person has secreted about his person, any accounts, registers, records or other documents.