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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Seaward Artillery Practice Act, 1949

(2)It extends to all the States [The words "and Acceding States of India" omitted by the A.O. 1950* * *] which have a sea coast and applies also to, and to persons on, any vessel which is registered in India or which belongs to any person domiciled in India, wherever it may be.