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[Cites 0, Cited by 1] [Section 176(5)] [Section 176] [Entire Act]

State of Haryana - Subsection

Section 176(5)(c) in Haryana Panchayati Raj Act, 1994

(c)who hires or procures whether on payment or otherwise, any vehicle or vessel for the conveyance of any voter (other than the person himself, the members of his family or his agent) to and from any polling station.