Supreme Court - Daily Orders
Vadraj Cement Limited (Earlier Known As ... vs Union Of India on 5 September, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.807 COURT NO.1 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.1055/2018
VADRAJ CEMENT LIMITED (EARLIER KNOWN AS Petitioner(s)
ABG CEMENT LIMITED) & ANR.
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 05-09-2018 This petition was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Ms. Palak Mahajan, Adv.
Ms. Diksha Rai, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
Tag the matter with Writ Petition (Civil) No.802 of 2018.
(Chetan Kumar) (H.S. Parasher) A.R.-cum-P.S. Assistant Registrar Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2018.09.05 18:23:36 IST Reason: