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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 24(3)(b) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016

(b)to accept such recommendation with such amendments as it may deem fit and proper;