Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Bihar - Subsection Section 64(5) in The Bihar Co-operative Societies Rules, 1959 (5)The Registrar may when appointing the liquidator, prescribe the period within which the liquidation proceedings are to close and may extend this period from time to time.
