Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttarakhand - Subsection Section 5(2) in Uttarakhand River Valley (Development and Management) Act, 2005 (2)The terms and conditions of the service of the officers and employees referred to in sub-section (1) shall be such as may be determined by the regulations.
