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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(13) in The Protection Of Plant Varieties And Farmers' Rights Regulations, 2006

(13)The Registrar shall advertise in the [* * *] [Omitted 'Gazette or' by Notification No. G.S.R. 496(E), dated 15.6.2015 (w.e.f. 7.12.2006).] Journal changes made to the Certificate of Registration.