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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955

(3)All public thoroughfares existing on the land at the time when the lease is sanctioned together with any road or path, up-to the width of 4 Gathas, which, though not yet made, have been marked out upon the grounds or delineated in the plan or plans kept in the office of the Collector or the Colonisation Department.