Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13A(2)] [Section 13A] [Entire Act]

State of Goa - Subsection

Section 13A(2)(a) in The Goa Entertainment Tax Act, 1964

(a)'company' means a body corporate, and includes a firm, other association of individuals; and