Kerala High Court
P.T.Thomas vs The Sub Inspector Of Police on 29 March, 2007
Author: Koshy
Bench: J.B.Koshy, T.R.Ramachandran Nair
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C) No. 9446 of 2007(Y)
1. P.T.THOMAS, AGED 60 YEARS,
... Petitioner
Vs
1. THE SUB INSPECTOR OF POLICE,
... Respondent
For Petitioner :SRI.T.A.UNNIKRISHNAN
For Respondent : No Appearance
The Hon'ble MR. Justice J.B.KOSHY
The Hon'ble MR. Justice T.R.RAMACHANDRAN NAIR
Dated :29/03/2007
O R D E R
J.B.KOSHY & T.R.RAMACHANDRAN NAIR, JJ.
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W.P.(C).NO. 9446 OF 2007
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Dated this the 29th day of March, 2007.
JUDGMENT
Koshy, J.
This is a petition alleging police harassment. It is submitted by the Government Pleader on instruction from the respondents that on a complaint from one Jose, police called the petitioner to the police station. It was found that there is a civil dispute and no crime was registered against the petitioner, and police will not harass the petitioner. Recording the above submission, the Writ Petition is disposed of.
J.B.KOSHY, JUDGE.
T.R.RAMACHANDRAN NAIR, JUDGE.
bkn