Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 22 in Rajasthan Lunacy Rules, 1962 22. Death of an inmate - On the death of an inmate the fact should at once benotified to the relatives or friends, if known, and also to the authority by whom the lunatic was sent to the asylum.
