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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(a) in The Pepsu Representation on Sikh Gurdwaras Board (Preparation of Electoral Rolls) Rules, 1959

(a)any person who is entitled to be registered in the electoral roll of a constituency may apply for the inclusion of his name, if his name is not already included therein;