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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2) in The Orissa Industrial Infrastructure Development Corporation Act, 1980

(2)The accounts of the Corporation shall be audited by an auditor appointed by the State Government [* * *] [Omitted vide O.A. No. 4 of 1995 (O.G.E. No. 211 dated 17.2.1995.].