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[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 41 in The Coal Mines Regulations, 2017

41. Duties of competent person.

- Every competent person shall be subject to orders of superior officials, and shall not -
(a)depute another person to perform his work without the sanction of his superior official;
(b)absent himself without having previously obtained permission from such official for the term of his absence or without having been relieved by a duly competent person; and
(c)without permission from such official, perform during his shift any duties other than those for which he has been appointed.