Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Haryana - Subsection

Section 59(2) in Haryana Municipal Corporation Election Rules, 1994

(2)The provisions of these rules shall apply to every fresh poll as they apply to the original poll.