Supreme Court - Daily Orders
Cit Viii New Delhi vs Vijay Gopal Jindal on 8 October, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.20 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
8626/2014
(Arising out of impugned final judgment and order dated 25/10/2013
in ITA No. 1244/2011 passed by the High Court of Delhi at N.
Delhi)
CIT VIII NEW DELHI Petitioner(s)
VERSUS
VIJAY GOPAL JINDAL Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date: 08/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Ms. Aparajita Singh, Adv.
Mr. S.A. Haseb, Adv.
For Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(R.NATARAJAN) (JASWINDER KAUR) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.10.08 16:54:36 IST Reason: