Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92(1A)] [Section 92] [Entire Act] Union of India - Subsection Section 92(1A)(e) in Motor Vehicles Act, 1939 (e)the particulars (other than registration marks) to be exhibited by such motor vehicles and the manner in which such particulars are to be exhibited;