Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(7) in Statutes of the Homoeopathy University, Jaipur, 2011 (7)The Chairperson shall furnish to the Board of Management such further information as the Board may call for upon receipt of his report under clause (6).
