Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Jai Gopal vs . Lac, Hpsebl Mandi on 3 July, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Jai Gopal Vs. LAC, HPSEBL Mandi RFA No.857 of 2012 .

03.07.2023 Present: Mr. Virender Thakur, Advocate, for the appellant.

None for the respondent.

List before the appropriate Bench on 10.07.2023.

July 03, 2023 Mukesh r to Jyotsna Rewal Dua Judge ::: Downloaded on - 03/07/2023 20:47:43 :::CIS