Himachal Pradesh High Court
Jai Gopal vs . Lac, Hpsebl Mandi on 3 July, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Jai Gopal Vs. LAC, HPSEBL Mandi RFA No.857 of 2012 .
03.07.2023 Present: Mr. Virender Thakur, Advocate, for the appellant.
None for the respondent.
List before the appropriate Bench on 10.07.2023.
July 03, 2023 Mukesh r to Jyotsna Rewal Dua Judge ::: Downloaded on - 03/07/2023 20:47:43 :::CIS