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Bombay High Court

C P Pandey And Company vs Commissioner Of State Tax on 17 July, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

pvr                                        1               8-9wp1324-23=wp1357-23.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION
                        WRIT PETITION NO.1324 OF 2023
C.P. Pandey & Company                                      .. Petitioners
       Versus
Commissioner of State Tax & Ors.                           .. Respondents
                                    with
                        WRIT PETITION NO.1357 OF 2023
Shashwat IMF Pvt.Ltd.                                      .. Petitioner
      Versus
The State of Maharashtra & Ors.                      .. Respondents
                        -----------------------
Mr.Sham Walve with Mr.Anjesh Pandit i/b. Anjesh Nilesh Advocates LLP,
for the Petitioners.
Ms.Jyoti Chavan, AGP for Respondent - State.
                          -----------------------
                                 CORAM : G. S. KULKARNI &
                                         JITENDRA JAIN, JJ.
                               DATE    :       17th JULY 2023

P.C.:-

1. Stand over to 18 July 2023, at the request of Ms.Chavan who fairly states that she would take instructions considering the nature of the impugned order.

(JITENDRA JAIN, J.) (G. S. KULKARNI, J.) ::: Uploaded on - 17/07/2023 ::: Downloaded on - 18/07/2023 14:32:29 :::