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State of Nagaland - Section

Section 1 in The Nagaland Excise Act, 1967

1. Short title, commencement and extent.

(1)This Act may be called the Nagaland Excise Act, 1967.
(2)It shall come into force on such date as the State Government may, by notification, appoint in this behalf.
(3)It extends to the whole of Nagaland.