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[Cites 0, Cited by 0] [Section 164(2)] [Section 164] [Entire Act]

State of Madhya Pradesh - Subsection

Section 164(2)(i) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(i)on the amount at the credit of a subscriber on the 31st March of the preceding year less any sums withdrawn during the current year interest for twelve months;