Section 13A in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956
13A. [ Grant of advances for the purchase of Motor Cars, Motor cycles. [Section 13A and 13B inserted by Act 38 of 1985 w.e.f. 1.04.1985]
- Subject to such conditions as may be prescribed, every member shall be entitled to the grant of an advance for the purchase of a motor car or a motor cycle.
