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[Cites 0, Cited by 0] [Section 115(1)] [Section 115] [Entire Act]

NCT Delhi - Subsection

Section 115(1)(vii) in The Delhi Municipal Corporation Act, 1957

(vii)vacant lands and buildings owned exclusively by war widows, gallantry award winners in Defence Forces, Police and Para-military Forces as also civilians who have received bravery awards of the highest order from the Government including Annual Bravery Awards given by the President: