Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 27 in The M.P. Janpad Panchayat (Management of Ferries) Rules, 1999 27. An agreement, purporting to transfer or sub-lease the right conferred by a ferry lease, shall not be valid.
