Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in First Statutes of the National Institute of Design, Ahmedabad

(b)"activity," in relation to the Institute, includes academic and allied unit of the institute overviewing the multidisciplinary functions in respect of education, research and publication, outreach programmes, industry programmes, Information Technology services, Knowledge Management Centre, Resource Centre and such other functions as may be in existence before the commencement of the Act or as may be decided by the Director;