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Bengal Presidency - Section

Section 928 in Police Regulations, Bengal , 1943

928. Informal working dress.

- Informal working dress may be worn by officers of the Imperial and Provincial Services on duty of a purely informal nature. It may consist of any suitable combination of the following:-
(1)Khaki drill jacket as laid down for review order. - Hot weather.
(2)Helmet as laid down in regulation 927, or topee. - Cawnpore Tent Club. Khaki cover and khaki pagri. A piping of Indian Police colours to show ¼ inch above the top of the pagri. Plain khaki pagri for Deputy Superintendents.
(3)Shirts. - Khaki twill with collar and tie as for wear with review order if to be worn with khaki jacket, or with Shakespeare collar attached without tie if to be worn without a jacket. In the latter case it should have a negligee front-four buttons, two breast patch pockets with 1 inch box pleat down centre, pointed flap with hole and button. Breastpockets to be 5 inches wide by 7 inches deep in proportion. Detachable shoulder straps of the same material with a small hole and button at the neck. Collar and shoulder straps should be well-starched. Badges of rank and shoulder letters as for khaki drill frock, half-sleeves. Buttons to be of khaki collar bone. Spine protectors if required.
(4)Shorts. - Khaki with side pockets and loops for belt.
(5)Trousers. - Khaki drill to match jacket.
(6)Putties, ankle, khaki serge, to be worn with hose tops khaki.
(7)Stockings. - Khaki with turndown tops.
(8)Jodhpur breeches. - Thin khaki Bedford cord or drill.
(9)Shoes. - Brown for use with stockings.
(10)Boots. - Brown ankle with plain toe-caps for use with putties.Note. - It is to be understood that this is a purely informal working dress and is not to be worn at inspections made by officers superior in rank or when meeting them, unless permission has been previously obtained. When more than one officer is employed on the same duty and informal working dress is worn regulation 028 shall apply.