Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(1) in Bihar Underground Pipelines (Acquisition of Right of User in Land) Act, 2011

(1)This Act may be called the Bihar Underground Pipelines (Acquisition of Right of User in Land) Act, 2011.