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[Cites 0, Cited by 0] [Section 63(8)] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(8)(c) in Rajasthan Factories Rules, 1951

(c)Large quantities of such liquids shall be stored in isolated adequately ventilated building of fire resisting construction or in storage tanks, preferably underground and at a distance from any building as required in the petroleum Rules, 1976.