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[Cites 0, Cited by 0] [Section 93(5)] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(5)(b) in The M.P. Bhumi Vikas Rules, 1984

(b)Projection. - No roof sign shall project beyond the existing building line of the building on which it is erected or shall extend beyond the roof in any direction: and