Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(5) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(5)"persons of general category living below poverty line" means such persons as may be determined from time to time by the State Government.]