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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(4) in U.P. State Co-operative Societies Election Rules, 2014

(4)The Election Officer shall enter the following entries in the register: -
(a)Name, father's name and address of the candidate;
(b)Name, father's name and address of the proposer and seconder.
(c)The date and time of receipt of nomination papers and shall be signed by the Election Officer.