22. Procedure regarding transport of India made foreign liquor from wholesale vendor to retail sale vendor.
- If a licence holder for retail sale of India made foreign liquor wants to obtain India made foreign liquor from the wholesale premises (duty paid) he shall be granted a transport pass in Miscellaneous Form-1 of the Miscellaneous series (General) by the Superintendent of Excise of the district or the Deputy Superintendent of Excise of the sub-division as the case may be.
