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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Odisha - Subsection

Section 64(4) in Orissa Zilla Parishad Election Rules, 1994

(4)Every person whose name is included in such list shall be deemed to in the habit of encouraging litigation in the villages for the purpose of Clauses (c) of Sub-section (1) of Section 33.