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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(6) in Public Debt (Compensation Bonds) Rules, 1954

(6)[] [Renumbered by G.S.R. 110, dated 13.1.1966] The notices prescribed in sub-rules (4) and [(5)] [Substituted by G.S.R. 110, dated 13.1.1966] above shall be published in three successive issues of the date on which they are respectively issued.